Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(3)(a) in Andhra Pradesh Capital Region Development Authority Act, 2014

(a)all moneys received from the Central Government and the State Government by way of revolving fund, grants, loans, advances or otherwise;