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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(3) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(3)The provisions of these rules or orders made thereunder shall apply to every such fresh poll as they apply to the original poll.