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[Cites 0, Cited by 0] [Section 84A(4)] [Section 84A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84A(4)(c) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(c)be signed by the petitioner and verified in the manner prescribed in Code of Civil Procedure, 1908 (5 of 1908), for verification of pleadings.