Supreme Court - Daily Orders
The Asstt. Commissioner Of Cgst And Ce ... vs M/S Assam Company India Limited on 6 September, 2021
Bench: Indira Banerjee, J.K. Maheshwari
ITEM NO.9 Court 8 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4956/2021
THE ASSTT. COMMISSIONER OF CGST AND CE KOLKATA Appellant(s)
VERSUS
M/S ASSAM COMPANY INDIA LIMITED Respondent(s)
( IA No.104933/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.104932/2021-STAY APPLICATION )
Date : 06-09-2021 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. K.M. Nataraj, ASG
Mr. Mukesh Kumar Maroria, AOR
Mr. Shekhar Vyas, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Akshay Amritanshu, Adv.
Ms. Priyanka Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The appeal is admitted.
(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SUNIL KUMAR Date: 2021.09.06 16:22:29 IST Reason: