Supreme Court - Daily Orders
Gurjit Singh vs Surjit Kaur on 16 March, 2026
ITEM NO.12 REGISTRAR COURT. 1 SECTION IV-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 22157/2024
GURJIT SINGH & ORS. Petitioner(s)
VERSUS
SURJIT KAUR & ORS. Respondent(s)
Date : 16-03-2026 This petition was called on for hearing today.
For Petitioner(s) :
Mr. Abhimanyu Tewari, AOR
Mr. Sidhant Awasthy, Adv.
Mr. Siddhant Saroha, Adv.
Mr. Aniket Kumar Parcha, Adv.
Mr. Rupendra Chauhan, Adv.
For Respondent(s) :
Mr. Ankit Swarup, AOR
Mr. Hamad Tariq, Adv.
Ms. Disha Singh , AOR
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit has already been filed by respondent Nos.1-5, 8, 9, 13 and 14.
Service was complete on respondent Nos.6, 7, 10-12, 15 to 18, 19.1 to 19.3 & 21.1 to 21.4 but none has entered appearance.
No counter affidavit has been filed by respondent No.20 despite the grant of last opportunity on 8.5.2025. Hence, further opportunity to file the same is hereby declined.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
Let copy of the ROP be furnished to the concerned AOR Signature Not Verified for information and compliance.
Digitally signed by RUPAM DHAMIJA Date: 2026.03.17 17:02:03 IST Reason: SUJATA SINGH rd Registrar