Section 9(8) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008
(8)In cases of grave offences where any person is found to have misappropriated amounts exceeding Rs. 1 lakh, the presiding officer shall order registering criminal case under relevant provisions of Indian Penal Code, in addition to departmental action if any. The case has to be filed by the Programme Officer in the Police Station and Assistant Project Director(APD) shall monitor action in the matter.
