Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] Bengal Presidency - Subsection Section 90(4) in Presidency-Towns Insolvency Act, 1909 (4)The Court may at any time amend any written process or proceeding under this Act upon such terms, if any, as it thinks fit to impose.
