Delhi High Court - Orders
Abhijit Mishra vs Wipro Limited on 11 September, 2023
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 367/2021
ABHIJIT MISHRA
.....Plaintiff
Through: Mr. Saurav Singh, Adv. with PW-1
/plaintiff in person.
versus
WIPRO LIMITED
.....Defendant
Through: Mr. Mandeep Singh Vinaik, Mr.
Sonu Sagar, Ragini Vinaik, Ms.
Kanishka Sharma & Ms. Shreya
Bhasin, Advs.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 11.09.2023 Proceedings: 03:11 p.m. to 03:12 p.m. Evidence: 03.13 p.m. to 3:56 p.m. Pages: 05
1. Today the matter is listed for PE.
2. Perusal of record would show that hard copy of list of witnesses filed on behalf of the plaintiff.
3. No list of witnesses filed on behalf of defendant.
4. PW-1/plaintiff is present and he has been examined and cross-examined on behalf of defendant and his cross- examination stands concluded.
5. Ld. Counsel for plaintiff submits that he does not wish to examine any other witness in his evidence.
6. In view of above submissions of Ld. Counsel of plaintiff, PE stands closed.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 21:52:51
7. The defendant shall also file evidence affidavit of his witnesses including hard copy of the same at least two weeks before next date of hearing. Advance copy of the same be also supplied to the opposite party.
8. Re-notify the matter for DE on 09th November, 2023 at 12.30 p.m. DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 11, 2023/v Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 21:52:51