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Union of India - Section

Section 4 in The Food Corporations Rules, 1965

4. [ Filling of Casual Vacancies among Directors. [Substituted vide Notification No GSR 1004 dated 21.6.1966]

- In the event of the occurrence of any vacancy in the office of a director by reason of his death, resignation, removal or otherwise, the Central Government may appoint another person in his place and the person so appointed shall hold office only for such period or periods as the Central Government may determine.]