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State of Rajasthan - Section

Section 17B in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

17B. Allotment of land to the Personnel of Armed Forces and Para Military Forces for group housing purposes.

- Land may be allotted to the personnel of the Armed Forces and Para Military Forces for group housing purposes on payment of reserve price fixed by the [Trust] [Substituted by Amended Notification No. F. 9(15) UD/3/2001, dated 7-5-2002, published in Rajasthan Gazette Extraordinary, Part IV-C (i), dated 10-5-2002.] on such terms and conditions as may be determined by the State Government.]