Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 258 in Grama Panchayats Rules, 1968 258. The quorum of a meeting of a Committee shall be three members. If meeting is adjourned for want of quorum, the adjourned meeting shall not require a quorum.
