Punjab-Haryana High Court
Savitoj Singh Alias Savi And Ors vs State Of Punjab And Another on 8 February, 2013
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Crl. Misc. No. 33185 of 2011(O&M)
Date of Decision:. 08.02.2013
Savitoj Singh alias Savi and ors.
... Petitioners
vs.
State of Punjab and another
... Respondents
CORAM:HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present:- Mr. Virender Sharma, Advocate for
Mr.Veneet Sharma, Advocate
for the petitioners.
Ms. Shivali, AAG, Punjab
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VIJENDER SINGH MALIK,J(ORAL) Learned proxy counsel for the petitioners wishes to withdraw the instant petition at this stage.
Dismissed as withdrawn.
February 08,2013 (VIJENDER SINGH MALIK ) dinesh JUDGE