Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 71 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 71. Travelling Allowances Check Register. - In order to avoid double payment of any claim, travelling allowance, check register shall be maintained in Form FB 28.
