Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Ranjan Kumar vs Ministry Of Railways on 25 November, 2010

                       In the Central Information Commission 
                                                    at
                                             New Delhi

                                                                        File No: CIC/AD/A/2010/001219


Date (s) of Hearing:  November 25, 2010

Date of Decision     :  November 25, 2010

Both parties heard through audio conferencing  since video conferencing could not be held as the 

internet  had shut down.



Parties:

           Applicant

           1.     Shri Ranjan Kumar
                  C/o Shri Ganga Singh (Chandan)
                  Vill. Sariya
                  Post. Rikhiya
                  Thana­ Mohanpur
                  Devghar ­ 814113



           Respondent(s)



           1.     East Central Railway
                  Divisional Railway manager's Office
                  Sonepur Division
                  Sonepur



                  Represented by:   Shri M.K. Gupta (PIO Sonepur)

                                            Ms. Shikha Tripathi (Deemed PIO & Sr. DCM, Sonepur)




Information Commissioner           :   Mrs. Annapurna Dixit
___________________________________________________________________


                                             Decision Notice
      The Commission  holds that the information being sought pertains to the duties being discharged by a Public 

     Servant in public interest  and hence cannot be termed as personal information .  The PIO is therefore directed 

     to provide the name, designation and the office address of the ticket checking staff to the Appellant .  




                               In the Central Information Commission 
                                                                   at
                                                           New Delhi

                                                                                              File No: CIC/AD/A/2010/001219




     Background

1. The RTI application dated 18.1.10 was filed by the Applicant with the PIO, ECR, Sonepur narrating  about an incident which had occurred  while he was traveling by train in  which the ticket checking  staff  had  issued  a  penalty  to him for alleged traveling without a ticket and had not returned the  balance amount of Rs.205/­ from the Rs.500/­ which the ticket checker had taken by force.   The  information   included     information   related   to   the   ticket   checking   staff's     name,   designation   and  address.   On not receiving any reply from the FAA he filed his first appeal on 5.3.10 seeking the  information once again.   On 6.4.10 the PIO replied providing some information and denying   the  details of the ticket checking staff.   Being aggrieved with this reply the Appellant filed his second  appeal with the Commission on 28.6.10 seeking the same information. Decision   

2. The Commission on hearing both sides holds that the information being sought pertains to the duties  being   discharged   by   a   Public   Servant   in   public  interest     and   cannot   be  termed  as   personal  information  belonging to a third party.  Hence  the PIO is directed to provide the name, designation and the office address  of the ticket checking staff to the Appellant .  This information to be provided by 25th December, 2010.  

3. The appeal is accordingly disposed of.

 (Annapurna Dixit) Information Commissioner Authenticated true copy  (G.Subramanian) Deputy Registrar Cc:

1. Shri Ranjan Kumar C/o Shri Ganga Singh (Chandan) Vill. Sariya Post. Rikhiya Thana­ Mohanpur Devghar ­ 814113
2. The Public Information Officer East Central Railway Divisional Railway manager's Office Sonepur Division Sonepur
3. The Appellate Authority East Central Railway Divisional Railway manager's Office Sonepur Division Sonepur
4. Officer Incharge, NIC