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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 68 in Tamil Nadu Highways Act, 2001

68. Land Acquisition Act not to apply.

- Save as otherwise provided in this Act, the provisions of the Land Acquisition Act, 1894 (Central Act I of 1894) shall cease to apply to any land which is required for the purpose specified in sub-section (1) of section 15 and any such land shall be acquired by the Government, only in. accordance with the provisions of this Act.