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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Greater Bengaluru City Corporation -

Section 68(1)(a) in Bangalore Water Supply and Sewerage Act, 1964

(a)a drain be constructed of such size, materials and descriptions, at such level and with such fall as shall appear to the Board to be necessary for the effectual drainage of such premises;