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Delhi High Court - Orders

Ntpc Limited vs M/S Patel Engineering on 29 July, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~3
                         *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +     O.M.P. (COMM) 504/2020 & I.A. Nos. 9388/2020 & 591/2021
                               NTPC LIMITED                                      ..... Petitioner
                                                  Through Mr Tarkeshwar Nath, Advocate.

                                                  versus

                               M/S PATEL ENGINEERING                       ..... Respondent
                                             Through Mr Dayan Krishnan, Senior Advocate
                                             with Mr Rishi Agrawala, Ms Shruti Arora, Mr
                                             Aakashi Lodha, Ms Sukrit Seth, Advocates.

                               CORAM:
                               HON'BLE MR. JUSTICE VIBHU BAKHRU
                                          ORDER

% 29.07.2021 [Hearing Held Through Videoconferencing] List for further proceedings on 02.08.2021.

VIBHU BAKHRU, J JULY 29, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL