Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Kerala High Court

State Of Kerala vs K.P.Mohammed Master on 24 November, 2010

Author: Thomas P.Joseph

Bench: Thomas P.Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

CRP.No. 1588 of 2003()



1. STATE OF KERALA
                      ...  Petitioner

                        Vs

1. K.P.MOHAMMED MASTER
                       ...       Respondent

                For Petitioner  :GOVERNMENT PLEADER

                For Respondent  :SMT.PREETHY KARUNAKARAN

The Hon'ble MR. Justice THOMAS P.JOSEPH

 Dated :24/11/2010

 O R D E R
                   THOMAS P JOSEPH, J.

                  ----------------------------------------

                      C.R.P.No.1588 of 2003

                  ---------------------------------------

             Dated this 24th day of November, 2010

                                ORDER

Learned Government Pleader has filed a memo stating that since the full amount is paid to the respondents/claimants this revision petition may be dismissed as withdrawn.

Accordingly this revision is dismissed as withdrawn.

(THOMAS P JOSEPH, JUDGE) Sbna/-