Kerala High Court
State Of Kerala vs K.P.Mohammed Master on 24 November, 2010
Author: Thomas P.Joseph
Bench: Thomas P.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
CRP.No. 1588 of 2003()
1. STATE OF KERALA
... Petitioner
Vs
1. K.P.MOHAMMED MASTER
... Respondent
For Petitioner :GOVERNMENT PLEADER
For Respondent :SMT.PREETHY KARUNAKARAN
The Hon'ble MR. Justice THOMAS P.JOSEPH
Dated :24/11/2010
O R D E R
THOMAS P JOSEPH, J.
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C.R.P.No.1588 of 2003
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Dated this 24th day of November, 2010
ORDER
Learned Government Pleader has filed a memo stating that since the full amount is paid to the respondents/claimants this revision petition may be dismissed as withdrawn.
Accordingly this revision is dismissed as withdrawn.
(THOMAS P JOSEPH, JUDGE) Sbna/-