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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(viii) in Meghalaya Rural Employment Guarantee Scheme, 2006

(viii)If the number of children below the age of six years accompanying the women, working at any site is five or more, one women worker shall be engaged to look after the children and she shall be paid wage rate as admissible to others working on the project.