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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Haryana - Subsection

Section 3A(6) in The Punjab Nurses Registration Act, 1932

(6)The members of the Punjab Nurses Registration Council and the Haryana Nurses Registration Council constituted under this section shall, notwithstanding anything contained in section 4 hold office for a period of five years from the date referred to in clause (1) or until such time as a Council is duly constituted under section 3, whichever is earlier.