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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Andhra Pradesh - Subsection

Section 64(2)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)where it is a condition of the registration of the society that the society shall consist of at least ten members and the membership falls short of that number ; or