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[Cites 0, Cited by 0] [Section 5A(5)] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(5)(d) in Rules under the United Provinces Excise Act, 1910

(d)The permit holder shall not use or consume foreign liquor in any public place or in the room of a hotel or restaurant or institution to which the public may have access;