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[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

NCT Delhi - Subsection

Section 369(1)(a) in The New Delhi Municipal Council Act, 1994

(a)contravenes any provision of any of the sections, sub-sections, clauses, provisos or other provisions of this Act mentioned in the first column of the Table in the Tenth Schedule; or