Jharkhand High Court
The State Of Jharkhand And Others vs Navin Kumar Sinha on 25 July, 2022
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 42 of 2021
The State of Jharkhand and others ... ... ... Appellants
Versus
Navin Kumar Sinha ... ... ... Respondent
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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Oral Order 05/Dated: 25.07.2022 None appears on behalf of the parties due to the call of stay away from all Court works for today given by the Jharkhand State Bar Council vide Ref. No. 2092/2022 dated 22.07.2022.
Perused the office note.
Let the defects pointed out by the office be removed by the appellants within a period of two weeks.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) Manoj/VK