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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 4 in Transgender Persons (Protection of Rights) Act, 2019

4. Recognition of identity of transgender person.

(1)A transgender person shall have a right to be recognised as such, in accordance with the provisions of this Act.
(2)A person recognised as transgender under sub-section (1) shall have a right to self-perceived gender identity.