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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(b) in Rajasthan Police Subordinate Service Rules, 1989

(b)The Commission or the Recruitment Board, as the case may be, may take steps to rectify such mistakes as are detected on scrutiny, rechecking and retotalling of the marks in pursuance of the provisions of sub-rule (a) above.']]