Madhya Pradesh High Court
Shakeena vs Hussain on 24 August, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MP No. 3460 of 2022
(SHAKEENA Vs HUSSAIN)
Dated : 24-08-2022
Shri Pavan Vijaywargiya- Advocate for the petitioner.
Heard on admission as well as on interim relief.
Record of the Court/Tribunal below be called for.
Issue notice to the respondents on payment of process fee within 7
working days.
Meanwhile, the effect and operation of impugned order Annexure P1 shall remain stayed.
It is made clear that the extension of interim relilef shall be subject to appearance of respondents.
List after service of notice.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE MKB Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 24-08-2022 05:55:27 PM