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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(5) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(5)The staff of the home shall be subject to control and overall supervision of the Officer-in-Charge who by order, shall determine their specific responsibilities and shall keep the concerned authority informed of such orders made by him from time to time.