Delhi High Court - Orders
State (Gnct Of Delhi) vs Noor Alam on 11 March, 2020
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 123/2018
STATE (GNCT OF DELHI) ..... Petitioner
Through: Mr. Tarang Srivastava, Additional
Public Prosecutor for the State
Versus
NOOR ALAM ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE BRIJESH SETHI
ORDER
% 11.03.2020 Notice could not be issued for want of process fee. Let fresh notice be issued to the respondent by all permissible modes, returnable on 20th October, 2020.
BRIJESH SETHI, J MARCH 11, 2020 savita