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Delhi High Court - Orders

State (Gnct Of Delhi) vs Noor Alam on 11 March, 2020

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.L.P. 123/2018
       STATE (GNCT OF DELHI)                        ..... Petitioner
                          Through:     Mr. Tarang Srivastava, Additional
                                       Public Prosecutor for the State

                          Versus

       NOOR ALAM                                    ..... Respondent
                          Through:

       CORAM:
       HON'BLE MR. JUSTICE BRIJESH SETHI
                    ORDER

% 11.03.2020 Notice could not be issued for want of process fee. Let fresh notice be issued to the respondent by all permissible modes, returnable on 20th October, 2020.

BRIJESH SETHI, J MARCH 11, 2020 savita