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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in The Sikh Gurdwaras Board Election Rules, 1959

(2)Where it is necessary to use a paper seal for securing the ballot-box, the presiding officer shall thereafter fix, in the space meant therefor in each such box, a paper seal provided for the purpose.