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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(2) in Himachal Pradesh Official Language Act, 1975

(2)The repeal by this Act shall not affect anything done or any action taken in the exercise of any power conferred by or under the repealed Acts or any events which have been caused from the operation of the repealed Acts.