Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(6)(a) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(a)a statement of receipts and charges under the budget heads;