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[Cites 0, Cited by 33]

Patna High Court - Orders

Akhilanand Singh & Ors vs The State Of Bihar & Ors on 12 July, 2018

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

    IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.17670 of 2017
======================================================
Akhilanand Singh & Ors

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                       ... ... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No. 944 of 2018
======================================================
Yogendra Prasad

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                        ... ... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No. 216 of 2018
======================================================
Jitendra Nath Pathak

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                      ... ... Respondent/s
======================================================
                                  with
             Civil Writ Jurisdiction Case No. 1027 of 2018
======================================================
Dashrath Chaudhary

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors

                                                       ... ... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No. 828 of 2018
======================================================
Nagina Prasad Yadav

                                                          ... ... Petitioner/s
                                  Versus
The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           2/32




                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 2438 of 2018
       ======================================================
       Umendra Kumar @ Umendra Prasad Yadav

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 1132 of 2018
       ======================================================
       Shubh Dayal Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 2043 of 2018
       ======================================================
       Rajesh Kumar Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 1859 of 2018
       ======================================================
       Sadanand Prasad

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 2627 of 2018
       ======================================================
       Santosh Kumar Pandey
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           3/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 2281 of 2018
       ======================================================
       Navin Narayan Choudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 5240 of 2018
       ======================================================
       Narendra Kumar Singh & Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 3310 of 2018
       ======================================================
       Shashi Shekhar Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 4095 of 2018
       ======================================================
       Binay Kumar Chaudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           4/32




                      Civil Writ Jurisdiction Case No. 3821 of 2018
       ======================================================
       Dr. Pramila Pathak

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 3955 of 2018
       ======================================================
       Dr. Prabhat Kumar Sinha & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 4066 of 2018
       ======================================================
       Dr. Arun Kumar Thakur & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 3606 of 2018
       ======================================================
       Upendra Narayan Yadav & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 3070 of 2018
       ======================================================
       Diwakar Thakur

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           5/32




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 4459 of 2018
       ======================================================
       Baban Dubey & Anr

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 6232 of 2018
       ======================================================
       Brahmeshwar Pathak

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9510 of 2018
       ======================================================
       Madan Sharma

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9545 of 2018
       ======================================================
       Durga Nand Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9544 of 2018
       ======================================================
       Ashok Kumar Singh
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           6/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9517 of 2018
       ======================================================
       Dip Narayan Ram

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 9515 of 2018
       ======================================================
       Anand Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 9513 of 2018
       ======================================================
       Banshidhar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9511 of 2018
       ======================================================
       Sohawan Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           7/32




                    Civil Writ Jurisdiction Case No. 9522 of 2018
       ======================================================
       Sheo Keshwar Mistri

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 5193 of 2018
       ======================================================
       Devendra Kumar & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 9512 of 2018
       ======================================================
       Ajit Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 4516 of 2018
       ======================================================
       Raj Kumar Gupta

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 4405 of 2018
       ======================================================
       Prabhu Sharan Srivastava

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           8/32




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 4089 of 2018
       ======================================================
       Harendra Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 5356 of 2018
       ======================================================
       Ram Bilas Mahto

                                                                ... ... Petitioner/s
                                        Versus
       The Magadh University, Through Its Registrar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 4133 of 2018
       ======================================================
       Brajendra Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 4893 of 2018
       ======================================================
       Dr. Arun Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 3656 of 2018
       ======================================================
       Kamal Narain Mandal & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           9/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 5520 of 2018
       ======================================================
       Ramswaroop Yadav

                                                                 ... ... Petitioner/s
                                        Versus
       The Magadh University, Through Its Registrar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 4425 of 2018
       ======================================================
       Dr. Lakshman Sah

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 5114 of 2018
       ======================================================
       Surendra Kumar Jaiswal

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 5185 of 2018
       ======================================================
       Dr. Md. Ali Niyazi

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           10/32




                     Civil Writ Jurisdiction Case No. 9509 of 2018
       ======================================================
       Ajit Kumar Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 4872 of 2018
       ======================================================
       Deo Narayan Sah & Anr

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 6738 of 2016
       ======================================================
       Minu Chaudhary

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 5963 of 2018
       ======================================================
       Praveen Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9579 of 2018
       ======================================================
       Mahendra Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           11/32




                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 5977 of 2018
       ======================================================
       Dr. Juhi Kumari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 5778 of 2018
       ======================================================
       Chitra Rani Deva

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 6399 of 2018
       ======================================================
       Narendra Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 5816 of 2018
       ======================================================
       Md. Ansarul Haque Khan & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 6339 of 2018
       ======================================================
       Hari Narayan Tiwari
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           12/32




                                                                 ... ... Petitioner/s
                                        Versus
       The Magadh University, Through Its Registrar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 6561 of 2018
       ======================================================
       Rameshwar Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7291 of 2018
       ======================================================
       Upendra Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7870 of 2018
       ======================================================
       Satyendra Kumar Sinha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 7471 of 2018
       ======================================================
       Dr. Sudhir Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           13/32




                    Civil Writ Jurisdiction Case No. 7912 of 2018
       ======================================================
       Raj Kumar Mishra

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7748 of 2018
       ======================================================
       Md. Aquil Ahmad @ Md. Aquil

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 9122 of 2018
       ======================================================
       ( Dr. ) Ram Sudist Choudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 7483 of 2018
       ======================================================
       Bhuneshwar Tiwari

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8446 of 2018
       ======================================================
       Dr. Arvind Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           14/32




                                                            ... ... Respondent/s
       ======================================================
                                        with
                   Civil Writ Jurisdiction Case No. 8460 of 2018
       ======================================================
       Vijay Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                      Civil Writ Jurisdiction Case No. 8366 of 2018
       ======================================================
       Triveni Prasad Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 8462 of 2018
       ======================================================
       Giridhar Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9251 of 2018
       ======================================================
       Jarman Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 9026 of 2018
       ======================================================
       Dr. Bijay Kumar Singh
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           15/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 10994 of 2018
       ======================================================
       Niranjan Kumar Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 11151 of 2018
       ======================================================
       Krishna Kumar Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                     Civil Writ Jurisdiction Case No. 11071 of 2018
       ======================================================
       Dr. Putul Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 13021 of 2016
       ======================================================
       Manoj Kumar Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           16/32




                  Civil Writ Jurisdiction Case No. 10569 of 2017
       ======================================================
       Madan Mohan Jha

                                                                  ... ... Petitioner/s
                                        Versus
       The T. M. Bhagalpur University & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 17768 of 2017
       ======================================================
       Ram Ratan Prasad

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 16728 of 2017
       ======================================================
       Sanjay Kumar Singh

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 17914 of 2017
       ======================================================
       Ravi Shankar

                                                                ... ... Petitioner/s
                                         Versus
       The Bihar State Through The Secretary Higher Education Dept. & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 17714 of 2017
       ======================================================
       Ram Raj Thakur

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           17/32




                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 17563 of 2017
       ======================================================
       Nagina Kumar Sinha

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                     Civil Writ Jurisdiction Case No. 17537 of 2017
       ======================================================
       Siteshwar Prasad Singh

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                                ... ... Respondent/s
       ======================================================
                                            with
                      Civil Writ Jurisdiction Case No. 17575 of 2017
       ======================================================
       ( Dr. ) Surendra Jha & Ors

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 18072 of 2017
       ======================================================
       Dr. Ram Deo Singh @ Sri Ram Deo Singh

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 18183 of 2017
       ======================================================
       Kumar Gaurav
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           18/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 17752 of 2017
       ======================================================
       Anjana Varma

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 18268 of 2017
       ======================================================
       Nripendra Kumar Singh & Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18260 of 2017
       ======================================================
       Arvind Singh Chaudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18237 of 2017
       ======================================================
       Ramashish Prasad Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           19/32




                  Civil Writ Jurisdiction Case No. 18285 of 2017
       ======================================================
       Radha Govind Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18620 of 2017
       ======================================================
       Bishwanath Prasad Singh & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18278 of 2017
       ======================================================
       Shivendra Mishra

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18979 of 2017
       ======================================================
       Kumari Sheela Singh @ Sheela Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 19205 of 2017
       ======================================================
       Dr. Krishna Nand Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           20/32




                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 19032 of 2017
       ======================================================
       Nand Kumar Singh & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18748 of 2017
       ======================================================
       Dilip Kumar Yadav & Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                  Civil Writ Jurisdiction Case No. 18840 of 2017
       ======================================================
       Anil Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 18851 of 2017
       ======================================================
       Rajesh Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                    Civil Writ Jurisdiction Case No. 19031 of 2017
       ======================================================
       Dr. Chandra Bhushan Kumar
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           21/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 18443 of 2017
       ======================================================
       Sanjay Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                     Civil Writ Jurisdiction Case No. 18673 of 2017
       ======================================================
       Shashi Nath Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 178 of 2018
       ======================================================
       Sushil Kumar Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 19310 of 2017
       ======================================================
       Mohini Devi

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           22/32




                     Civil Writ Jurisdiction Case No. 835 of 2018
       ======================================================
       Satya Narayan Chaudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                     Civil Writ Jurisdiction Case No. 69 of 2018
       ======================================================
       Ram Sihason Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 228 of 2018
       ======================================================
       Sachchida Nand Choudhary

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 1290 of 2018
       ======================================================
       Chandrashekhar Prasad & Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 650 of 2018
       ======================================================
       Abhay Kumar Sinha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           23/32




                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 335 of 2018
       ======================================================
       Sunil Kumar Mallick

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 333 of 2018
       ======================================================
       Dinesh Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                        with
                     Civil Writ Jurisdiction Case No. 6 of 2018
       ======================================================
       Arbind Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 626 of 2018
       ======================================================
       Om Prakash Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 533 of 2018
       ======================================================
       Kewal Prasad Gupta
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           24/32




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 653 of 2018
       ======================================================
       Chandra Mohan Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                            ... ... Respondent/s
       ======================================================
                                        with
                    Civil Writ Jurisdiction Case No. 49 of 2018
       ======================================================
       Ashok Kumar Singh

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                     Civil Writ Jurisdiction Case No. 385 of 2018
       ======================================================
       Sona Nand Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                           ... ... Respondent/s
       ======================================================
                                       with
                  Civil Writ Jurisdiction Case No. 473 of 2018
       ======================================================
       Mohammad Sadre Alam

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           25/32




                    Civil Writ Jurisdiction Case No. 526 of 2018
       ======================================================
       Rakesh Kumar Gupta & Anr

                                                                      ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                      Civil Writ Jurisdiction Case No. 576 of 2018
       ======================================================
       Dr. Binita Jha

                                                                      ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                             ... ... Respondent/s
       ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 627 of 2018
       ======================================================
       Nagendra Mishra

                                                                      ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                      Civil Writ Jurisdiction Case No. 16 of 2018
       ======================================================
       Shiv Kumar Jha

                                                                      ... ... Petitioner/s
                                              Versus
       The State Of Bihar & Ors

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 17670 of 2017)
       For the Petitioner/s      :       Mr. Sanjay Kumar Giri
       For the Respondent/s      :       Mr. Smt.Binita Singh -Sc28
       (In Civil Writ Jurisdiction Case No. 944 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. M. Pd. Yadaw-Gp23
       (In Civil Writ Jurisdiction Case No. 216 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           26/32




       (In Civil Writ Jurisdiction Case No. 1027 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 828 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 2438 of 2018)
       For the Petitioner/s      :       Mr. Pramod Mishra
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 1132 of 2018)
       For the Petitioner/s      :       Mr. Pravin Kumar Verma
       For the Respondent/s      :       Mr. Smt. B. Singh- Sc28
       (In Civil Writ Jurisdiction Case No. 2043 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Madanjit Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 1859 of 2018)
       For the Petitioner/s      :       Mr. Manish Dhari Singh
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 2627 of 2018)
       For the Petitioner/s      :       Mr. Gyanand Roy
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No.1- Sc13
       (In Civil Writ Jurisdiction Case No. 2281 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 5240 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 3310 of 2018)
       For the Petitioner/s      :       Mr. Pramod Mishra
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 4095 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
       (In Civil Writ Jurisdiction Case No. 3821 of 2018)
       For the Petitioner/s      :       Mr. Abhinav Srivastava
       For the Respondent/s      :       Mr. M.Pd. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 3955 of 2018)
       For the Petitioner/s      :       Mr. Abhinav Srivastava
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 4066 of 2018)
       For the Petitioner/s      :       Mr. Abhinav Srivastava
       For the Respondent/s      :       Mr. M.P. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 3606 of 2018)
       For the Petitioner/s      :       Mr. Abhinav Srivastava
       For the Respondent/s      :       Mr. M.P. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 3070 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Smt. Binita Singh-Sc28
       (In Civil Writ Jurisdiction Case No. 4459 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Madanjit Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 6232 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. M. Pd. Yadaw-Gp23
       (In Civil Writ Jurisdiction Case No. 9510 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Kameshwar Kumar -Gp17
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           27/32




       (In Civil Writ Jurisdiction Case No. 9545 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 9544 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 9517 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 9515 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 9513 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 9511 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 9522 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 5193 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 9512 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 4516 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 4405 of 2018)
       For the Petitioner/s      :       Mr. Ram Naresh Ray
       For the Respondent/s      :       Mr. S.C. Mishra-Sc16
       (In Civil Writ Jurisdiction Case No. 4089 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Madanjeet Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 5356 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Smt. Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 4133 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Kameshwar Kumar -Gp17
       (In Civil Writ Jurisdiction Case No. 4893 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. S.C.Mishra -Sc16
       (In Civil Writ Jurisdiction Case No. 3656 of 2018)
       For the Petitioner/s      :       Mr. Shailendra Kumar Singh
       For the Respondent/s      :       Mr. S.C.Mishra -Sc16
       (In Civil Writ Jurisdiction Case No. 5520 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 4425 of 2018)
       For the Petitioner/s      :       Mr. Rajeev Kumar
       For the Respondent/s      :       Mr. Smt. Binita Singh-Sc28
       (In Civil Writ Jurisdiction Case No. 5114 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           28/32




       (In Civil Writ Jurisdiction Case No. 5185 of 2018)
       For the Petitioner/s      :       Mr. Abhinav Srivastava
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 9509 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
       (In Civil Writ Jurisdiction Case No. 4872 of 2018)
       For the Petitioner/s      :       Mr. Shailendra Kumar Singh
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
       (In Civil Writ Jurisdiction Case No. 6738 of 2016)
       For the Petitioner/s      :       Mr. Shashi Nath Jha
       For the Respondent/s      :       Mr. Sc14- Dr.Anshuman
       (In Civil Writ Jurisdiction Case No. 5963 of 2018)
       For the Petitioner/s      :       Mr. Shailesh Kumar
       For the Respondent/s      :       Mr. S.C.Mishra -Sc16
       (In Civil Writ Jurisdiction Case No. 9579 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. Madhaw Pd. Yadaw- Gp23
       (In Civil Writ Jurisdiction Case No. 5977 of 2018)
       For the Petitioner/s      :       Mr. Abhay Kumar Singh
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 5778 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 6399 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. M.P. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 5816 of 2018)
       For the Petitioner/s      :       Mr. Kumar Ravi Shankar
       For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
       (In Civil Writ Jurisdiction Case No. 6339 of 2018)
       For the Petitioner/s      :       Mr. Shashi Bhushan Kumar
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
       (In Civil Writ Jurisdiction Case No. 6561 of 2018)
       For the Petitioner/s      :       Mr. Sujeet Kumar Sinha
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 7291 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. Smt.Binita Singh -Sc28
       (In Civil Writ Jurisdiction Case No. 7870 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 7471 of 2018)
       For the Petitioner/s      :       Mr. Sujeet Kumar Sinha
       For the Respondent/s      :       Mr. Subhash Chandra Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 7912 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 7748 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Madhaw Pd. Yadaw- Gp23
       (In Civil Writ Jurisdiction Case No. 9122 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 7483 of 2018)
       For the Petitioner/s      :       Mr. Sumit Kumar Jha
       For the Respondent/s      :       Mr. Smt. Shilpa Singh- Ga12
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           29/32




       (In Civil Writ Jurisdiction Case No. 8446 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Madhaw Pd. Yadaw- Gp23
       (In Civil Writ Jurisdiction Case No. 8460 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No. 1- Sc13
       (In Civil Writ Jurisdiction Case No. 8366 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. Subhash Chandra Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 8462 of 2018)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 9251 of 2018)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Smt.Binita Singh -Sc28
       (In Civil Writ Jurisdiction Case No. 9026 of 2018)
       For the Petitioner/s      :       Mr. Ugranath Mallik
       For the Respondent/s      :       Mr. S.C.Mishra -Sc16
       (In Civil Writ Jurisdiction Case No. 10994 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 11151 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 11071 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Madhaw Pd. Yadaw- Gp23
       (In Civil Writ Jurisdiction Case No. 13021 of 2016)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 10569 of 2017)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. A.R. Pandey- Aag15
       (In Civil Writ Jurisdiction Case No. 17768 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar - Gp-17
       (In Civil Writ Jurisdiction Case No. 16728 of 2017)
       For the Petitioner/s      :       Mr. Rana Ishwar Chandra
       For the Respondent/s      :       Mr. Smt. Shilpa Singh -Ga-12
       (In Civil Writ Jurisdiction Case No. 17914 of 2017)
       For the Petitioner/s      :       Mr. Nikesh Kumar
       For the Respondent/s      :       Mr. Kameshwar Kumar - Gp-17
       (In Civil Writ Jurisdiction Case No. 17714 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. M.P.Yadav - Gp-23
       (In Civil Writ Jurisdiction Case No. 17563 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 -Sc13
       (In Civil Writ Jurisdiction Case No. 17537 of 2017)
       For the Petitioner/s      :       Mr. Abhay Kumar Singh
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 17575 of 2017)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 18072 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Smt. B. Singh - Sc28
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           30/32




       (In Civil Writ Jurisdiction Case No. 18183 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. A.R.Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 17752 of 2017)
       For the Petitioner/s      :       Mr. Satyavrat Verma
       For the Respondent/s      :       Mr. Madanjit Kumar - Gp20
       (In Civil Writ Jurisdiction Case No. 18268 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 18260 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
       (In Civil Writ Jurisdiction Case No. 18237 of 2017)
       For the Petitioner/s      :       Mr. Arvind Kumar Sharma
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 18285 of 2017)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Prabhakar Jha- Gp27
       (In Civil Writ Jurisdiction Case No. 18620 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 -Sc13
       (In Civil Writ Jurisdiction Case No. 18278 of 2017)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. M. Pd. Yadaw-Gp23
       (In Civil Writ Jurisdiction Case No. 18979 of 2017)
       For the Petitioner/s      :       Mr. Sunil Kumar Singh
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 19205 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 19032 of 2017)
       For the Petitioner/s      :       Mr. Dinesh Kumar
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 18748 of 2017)
       For the Petitioner/s      :       Mr. Alok Kumar
       For the Respondent/s      :       Mr. A. R. Pandey -Aag15
       (In Civil Writ Jurisdiction Case No. 18840 of 2017)
       For the Petitioner/s      :       Mr. Abhay Kumar Singh
       For the Respondent/s      :       Mr. Smt.Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 18851 of 2017)
       For the Petitioner/s      :       Mr. Abhay Kumar Singh
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 19031 of 2017)
       For the Petitioner/s      :       Mr. Amaresh Kumar Singh
       For the Respondent/s      :       Mr. Madanjit Kumar - Gp20
       (In Civil Writ Jurisdiction Case No. 18443 of 2017)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. S.C.Mishra -Sc16
       (In Civil Writ Jurisdiction Case No. 18673 of 2017)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 -Sc13
       (In Civil Writ Jurisdiction Case No. 178 of 2018)
       For the Petitioner/s      :       Mr. Binodanand Mishra
       For the Respondent/s      :       Mr. Smt. Binita Singh-Sc28
       (In Civil Writ Jurisdiction Case No. 19310 of 2017)
       For the Petitioner/s      :       Mr. Sidhendra Narayan Singh
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
 Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                           31/32




       (In Civil Writ Jurisdiction Case No. 835 of 2018)
       For the Petitioner/s      :       Mr. Pramod Mishra
       For the Respondent/s      :       Mr. Jitendra Kr. Roy No.1- Sc13
       (In Civil Writ Jurisdiction Case No. 69 of 2018)
       For the Petitioner/s      :       Mr. Pravin Kumar Verma
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 228 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Smt.Binita Singh -Sc28
       (In Civil Writ Jurisdiction Case No. 1290 of 2018)
       For the Petitioner/s      :       Mr. Sunil Kumar Singh
       For the Respondent/s      :       Mr. Madhaw Prasad Yadav -Gp23
       (In Civil Writ Jurisdiction Case No. 650 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 335 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. M. Pd. Yadav- Gp23
       (In Civil Writ Jurisdiction Case No. 333 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Madanjeet Kumar -Gp20
       (In Civil Writ Jurisdiction Case No. 6 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       (In Civil Writ Jurisdiction Case No. 626 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 -Sc13
       (In Civil Writ Jurisdiction Case No. 533 of 2018)
       For the Petitioner/s      :       Mr. Krishna Kumar
       For the Respondent/s      :       Mr. Jitendra Kumar Roy No-1 -Sc13
       (In Civil Writ Jurisdiction Case No. 653 of 2018)
       For the Petitioner/s      :       Mr. Abhay Kumar Singh
       For the Respondent/s      :       Mr. Smt. Shilpa Singh -Ga12
       (In Civil Writ Jurisdiction Case No. 49 of 2018)
       For the Petitioner/s      :       Mr. Abhay Kumar Singh
       For the Respondent/s      :       Mr. Prabhakar Jha -Gp27
       (In Civil Writ Jurisdiction Case No. 385 of 2018)
       For the Petitioner/s      :       Mr. Rana Ishwar Chandra
       For the Respondent/s      :       Mr. Ashutosh Ranjan Pandey-Aag15
       (In Civil Writ Jurisdiction Case No. 473 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. J.K. Roy No.1- Sc13
       (In Civil Writ Jurisdiction Case No. 526 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. M. Pd. Yadaw-Gp23
       (In Civil Writ Jurisdiction Case No. 576 of 2018)
       For the Petitioner/s      :       Mr. Bidhan Chandra Jha
       For the Respondent/s      :       Mr. Kameshwar Kumar-Gp17
       (In Civil Writ Jurisdiction Case No. 627 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. Madanjit Kumar- Gp20
       (In Civil Writ Jurisdiction Case No. 16 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar Jha
       For the Respondent/s      :       Mr. S.C. Mishra- Sc16
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
          Patna High Court CWJC No.17670 of 2017(9) dt.12-07-2018
                                                    32/32




                                                  ORAL ORDER

9   12-07-2018

Despite assurance by the learned Advocate General to serve the copy of the written notes of argument, the same has not been served to the learned counsel appearing on behalf of the petitioners and due to the aforesaid learned counsel for the petitioners are not in a position to assist the Court.

The Court on the aforesaid circumstance is once again constrained to adjourn the case on the assurance of the learned State Counsel that the written notes of argument shall be served on the counsel appearing on behalf of the petitioners by tomorrow.

Put up this case on Monday i.e. 16.07.2018. The Court hopes and trust that at least this assurance will be honoured by the State counsel and will not cause inconvenience to the Court on 16.07.2018, as adjournment disturbed the whole list of the Court.

(Anil Kumar Upadhyay, J) uday/-

U