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State of Bihar - Section

Section 1 in The Bihar Irrigation, Flood Management and Drainage Rules, 2003

1. Short title, extent and commencement.

(1)These Rules will be called the "Bihar Irrigation, Flood Management and Drainage Rules, 2003".
(2)It extends to the whole of the State of Bihar.
(3)It shall come into force on the day before which the draft of it has been published in the official Gazette for a month.