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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(2)In the appointment of Headmaster and Assistant teacher weightage will the awarded to the candidates of higher qualification other than prescribed qualification as follows -
(i)Intermediate/Up Shastri - 02 marks.
(ii)Graduate/Shastri - 05 marks (with marks obtained in Intermediate/Up Shastri)
(iii)Post Graduate/Acharya - 08marks (with marks obtained in Post Graduate/Acharya)