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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(27A) in The West Bengal Panchayat Act, 1973

(27A)[ "Sub-divisional Officer" means an officer appointed as such by the State Government, and includes an Additional Sub-divisional Officer having jurisdiction;] [Clause (27A) inserted by by W.B. Act 24 of 1997.]