Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(2) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016 (2)Distribution Licensee may propose methodology for recovery of net incremental costs through tariff or any other mechanism.
