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State of Bihar - Section

Section 93 in Management and Working of the Forests

93. Transfer Report.

- A transfer report signed by the relieved and the relieving officers will, on the day of transfer, be submitted to the Conservator in the case of a transfer between two Conservators and to the State Government in the case of the transfer of the Chief Conservator's Office. The relieved officer will report the transfer of Divisional charge to the officers in charge of the treasuries on which he is authorised to draw cheques and bill, at the foot of the report; send a specimen of the relieving officer's usual signature in order that the, treasury officers may satisfy themselves as to the validity of the cheques presented by the relieving officer.