Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(iii) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977 (iii)The authorities competent to confirm bids and the monetary limits within which they could confirm shall be as specified by Government from time to time.
