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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(83) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

83.0Handling of Radioactive substances shall be permitted only against special permits issued by the Directorate of Radiation. Protection, Bhabha Atomic Reserch Centre (BARC) and general precautions as are indicated by the said authority.