Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(2)(c) in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968

(c)the forfeiture of the amount of bond in case of breach of any of its terms;