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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Multi-State Co-Operative Societies Rules, 2002

(b)[ the list of persons who have contributed to the share capital, together with the amount contributed by each of them and the admission fee paid by them along with their ID-address proofs duly attested by the Chief Promoter;] [Substituted by Notification No. G.S.R. 798(E), dated 16.8.2016 (w.e.f. 2.12.2002).]