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Himachal Pradesh High Court

Sonologist Association Himachal vs . Uoi & Ors. on 10 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sonologist Association Himachal vs. UOI & Ors.

CWP No. 1654 of 2020 10.05.2022 Present: Mr. Vinay Kuthiala, Senior Advocate, with Mr. .

Diwan Singh Negi, Advocate, for the petitioner.

Mr. Rajinder Thakur, CGC, for respondent- Medical Council of India.

Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents-State.

Learned counsel for the petitioner states that the main matter is pending before the Hon'ble Supreme Court. In this view of the matter, list on 16th August, 2022. Till then interim order to continue.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 10th May, 2022 (himani) ::: Downloaded on - 10/05/2022 20:13:04 :::CIS