Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(15)(i) in First Statutes of the Rai University

(i)The President shall be the Chairperson of the Board of Management: