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Allahabad High Court

Ram Gopal Yadav vs Union Of India & Others on 2 February, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29

Case :- WRIT - A No. - 5033 of 2010

Petitioner :- Ram Gopal Yadav
Respondent :- Union Of India & Others
Petitioner Counsel :- I.N. Singh,Ajay Yadav
Respondent Counsel :- Govind Saran

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Kashi Nath Pandey,J.

After some arguments, Sri I.N.Singh, learned counsel for the petitioner states that as the Departmental Promotion Committee is scheduled to be held in the month of March, 2010, the petitioner does not want to press the present Writ Petition at this stage , and the same may be dismissed as not pressed.

In view of the statement made above, the Writ Petition is dismissed as not pressed.

Sri Govind Saran has appeared on behalf of the respondents.

Order Date :- 2.2.2010 aks