Section 2(1)(e) in Chhattisgarh Food and Nutritional Security Act, 2012

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State of Chattisgarh - Subsection

Section 2(1)(e) in Chhattisgarh Food and Nutritional Security Act, 2012

(e)"Central Pool" means the stock of food items which is-

(i)procured by the State Government or its agency through minimum support prise operations;

(ii)maintained for allocation under the Targeted Public Distribution System, other welfare schemes of the Central Government or the State Government, including calamity relief and such other schemes;

(iii)kept as reserved for schemes referred to in sub-clause (ii).

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State of Chattisgarh - Subsection

Section 2(1)(e) in Chhattisgarh Food and Nutritional Security Act, 2012