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Himachal Pradesh High Court

Raman Verma vs . H.P.S.S.C. on 4 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Raman Verma vs. H.P.S.S.C. .

CWP No.3777/2022

4.8.2022 Present: Ms. Vishal Mohan & Ms. Sameeksha Gupta, Advocates, for the petitioner.

Ms. Suchitra Sen, Advocate, for the respondent. Mr. Jitender Kanwar, Secretary of the respondent- Commission, in person.

List on 25.8.2022. In the meanwhile, the Department of Personnel is directed to take a decision, if not already taken, on the repeated representations made by the respondent qua sub Rule 16.8 of the Rules of Business & Procedure of the Commission and place the same on record. Personal appearance of the officer is dispensed with.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 4.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:02:53 :::CIS