Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] Union of India - Subsection Section 13(2)(b) in The Prize Chits and Money Circulation Schemes (Banning) Act, 1978 (b)the particulars relating to the winding up plan of the business relating to prize chits or money circulation schemes.