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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Excise Rules, 1965

(2)After entries have been made as required by Clause (vi), the officer shall make similar entries on the two copies of the pass referred to in Clause (iii) of which he will file one copy in his office and return the other by post the same day to the officer who issued the import pass.