Section 1 in Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976
1. Short title, extent and commencement.
(1)This Act may be called the Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976.(2)It extends to the whole of the State of Tamil Nadu.(3)It shall be deemed to have come into force on the 15th day of January, 1976.
